Munna Lal And Others vs State Of U.P. And Another
2017 Latest Caselaw 1764 ALL

Citation : 2017 Latest Caselaw 1764 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Munna Lal And Others vs State Of U.P. And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1651 of 2010
 

 
Applicant :- Munna Lal And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Yogesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Nripendra Chaturvedi,Praveen Kumar Pandey,R.K. Mishra,Sanjay Kumar Jain
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over on the request of learned counsel for the applicant, who undertakes to argue the matter on the next date.

List again.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.7.2017

Swati

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