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Gopal Singh Bhadauriya vs State Of U.P. And Another
2017 Latest Caselaw 1763 ALL

Citation : 2017 Latest Caselaw 1763 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Gopal Singh Bhadauriya vs State Of U.P. And Another on 3 July, 2017
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1279 of 2010
 

 
Applicant :- Gopal Singh Bhadauriya
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sarvesh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Sri Ghanshyam Chaubey, Advocate holding brief of Sri Sanjay Kumar Dubey learned counsel for the applicant prays for and is granted adjournment for today.

Learned counsel undertakes to argue the matter on the next date.

The case is passed over for the day on the request of learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

 

 

 
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