Vijai Kumar And Others vs State Of U.P.And Another
2017 Latest Caselaw 1762 ALL

Citation : 2017 Latest Caselaw 1762 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Vijai Kumar And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32368 of 2010
 

 
Applicant :- Vijai Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- K.S. Pathak
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Mediation Report reveals that the parties are not willing for the mediation procedure.

The case is passed over for the day.

List again.

Order Date :- 3.7.2017

Swati

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