Rinku vs State Of U.P.And Another
2017 Latest Caselaw 1761 ALL

Citation : 2017 Latest Caselaw 1761 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Rinku vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32244 of 2010
 

 
Applicant :- Rinku
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- S.S.Tripathi,A.P. Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri S. S. Tripathi, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

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