Mahesh Mani Pandey vs State Of U.P. & Another
2017 Latest Caselaw 1760 ALL

Citation : 2017 Latest Caselaw 1760 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Mahesh Mani Pandey vs State Of U.P. & Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1186 of 2010
 

 
Applicant :- Mahesh Mani Pandey
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ms. Sufiasaba,Abdul Majeed,Sayed Safullah
 
Counsel for Opposite Party :- Govt. Advocate,Anand Mohan Pandey
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Ms. Sufiasaba, learned counsel for the applicant.

List again peremptorily.

Order Date :- 3.7.2017

Swati

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