Bishnu Kumar Singh And Another vs State Of U.P. And Others
2017 Latest Caselaw 8285 ALL

Citation : 2017 Latest Caselaw 8285 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Bishnu Kumar Singh And Another vs State Of U.P. And Others on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1292 of 1991
 

 
Petitioner :- Bishnu Kumar Singh And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.P.Srivastava,Anuradha Singh,Anurag Srivastava,Girish Chandra Verma,H.B.Singh,H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list in second week of January, 2018.

Order Date :- 22.12.2017

psd

Download the LatestLaws.com Mobile App