Ram Singh vs Union Of India Thru Secy.Ministry ...
2017 Latest Caselaw 8280 ALL

Citation : 2017 Latest Caselaw 8280 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Ram Singh vs Union Of India Thru Secy.Ministry ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 9890 of 2016
 

 
Petitioner :- Ram Singh
 
Respondent :- Union Of India Thru Secy.Ministry Of Law & Justice And Ors.
 
Counsel for Petitioner :- Ram Singh (In Person)
 
Counsel for Respondent :- C.S.C.,A.S.G.,Ankit Srivastava,U.N. Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

The petitioner appears to be a senior citizen. On his request, list this case in the week commencing 15.01.2018 in the category of senior citizen.

Order Date :- 22.12.2017

psd

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