Citation : 2017 Latest Caselaw 8270 ALL
Judgement Date : 22 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 29508 of 2017 Petitioner :- Dr. Sangeeta Sahu Respondent :- Chancellor, Lko. University., Lko. & Others Counsel for Petitioner :- A.P. Singh Counsel for Respondent :- Brijesh Kumar Shukla,Mudit Agarwal,Savitra Vardhan Singh Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
The pleadings in this case have been completed and the case is ripe for hearing.
Sri A. P. Singh, learned counsel for petitioner presses urgency in the matter and showed apprehension that in pursuance of the order of the Chancellor, Lucknow University dated 27.11.2017, the University Authorities may take decision and relieve the petitioner from the posts in question.
As no time left and today is last working day of the year, on the joint request of learned counsel for parties, list this case on 08.01.2018.
We hope and trust that no action will be taken by the authorities of Lucknow University in pursuance of the impugned order dated 27.11.2017 till 08.01.2018.
Order Date :- 22.12.2017
psd
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