Promod Kumar Kaul vs State Of ...
2017 Latest Caselaw 8264 ALL

Citation : 2017 Latest Caselaw 8264 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Promod Kumar Kaul vs State Of ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4393 of 2013
 

 
Petitioner :- Promod Kumar Kaul
 
Respondent :- State Of U.P.Thr.Prin.Secy.Banking & Institutional Fin.& Ors
 
Counsel for Petitioner :- Shalabh Singh,Santosh Shukla
 
Counsel for Respondent :- C.S.C.,Sudeep Seth,Vimal Sen
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in the second week of January, 2018.

Order Date :- 22.12.2017

psd

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