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Himanshu Prajapati vs State Of Up
2017 Latest Caselaw 8263 ALL

Citation : 2017 Latest Caselaw 8263 ALL
Judgement Date : 22 December, 2017

Allahabad High Court
Himanshu Prajapati vs State Of Up on 22 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 3727 of 2016
 

 
Applicant :- Himanshu Prajapati
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Samrat Gupta,Atul Verma
 
Counsel for Opposite Party :- Govt. Advocate,Meena Verma,Sanjay Dikshit,Shiv Kumar Srivastava,Sunil Kumar Verma
 

 
Hon'ble Rajnish Kumar,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 22.12.2017

psd

 

 

 
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