Jogendra vs State Of U.P.
2017 Latest Caselaw 8258 ALL

Citation : 2017 Latest Caselaw 8258 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Jogendra vs State Of U.P. on 22 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 8970 of 2017
 

 
Applicant :- Jogendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arjun Singh Somvanshi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Virendra Mohan, learned A.G.A. submits that he has served a copy of the counter affidavit on the learned counsel for applicant and he undertakes to file the same in the Registry.

Learned counsel for the applicant prays for and is granted a week's time to file rejoinder affidavit.

List in second week of January, 2018.

Order Date :- 22.12.2017

psd

Download the LatestLaws.com Mobile App