Smt. Karam Kumari Budha vs N.C.B.
2017 Latest Caselaw 8257 ALL

Citation : 2017 Latest Caselaw 8257 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Smt. Karam Kumari Budha vs N.C.B. on 22 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 8688 of 2017
 

 
Applicant :- Smt. Karam Kumari Budha
 
Opposite Party :- N.C.B.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Shikha Sinha
 

 
Hon'ble Rajnish Kumar,J.

Sri Manoj Kumar Singh, learned counsel for the applicant and Ms. Shikha Sinha, learned counsel for opposite party are reported to be ill.

Case is adjourned.

List again.

Order Date :- 22.12.2017

psd

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