Naresh vs State Of U.P.
2017 Latest Caselaw 8256 ALL

Citation : 2017 Latest Caselaw 8256 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Naresh vs State Of U.P. on 22 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 8354 of 2017
 

 
Applicant :- Naresh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

It has been informed that the mother of Sri Sanjay Kumar Awasthi, learned counsel for applicant is seriously ill. A request has been made on his behalf to adjourn the case.

Case is adjourned.

List again.

Order Date :- 22.12.2017

psd

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