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Nemichandra vs State Of U.P.
2017 Latest Caselaw 8255 ALL

Citation : 2017 Latest Caselaw 8255 ALL
Judgement Date : 22 December, 2017

Allahabad High Court
Nemichandra vs State Of U.P. on 22 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 8323 of 2017
 

 
Applicant :- Nemichandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Kumar,Nisha Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

On the joint request of learned counsel for parties, list in January, 2018.

Order Date :- 22.12.2017

psd

 

 

 
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