Prof. Devi Singh vs Indian Institute Of Management ...
2017 Latest Caselaw 8254 ALL

Citation : 2017 Latest Caselaw 8254 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Prof. Devi Singh vs Indian Institute Of Management ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 27361 of 2017
 

 
Petitioner :- Prof. Devi Singh
 
Respondent :- Indian Institute Of Management Prabandh Nagar Lko.& Ors.
 
Counsel for Petitioner :- Shireesh Kumar
 
Counsel for Respondent :- A.S.G.,Anant Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list this case on 05.01.2018.

Order Date :- 22.12.2017

psd

Download the LatestLaws.com Mobile App