Sanjeev Kumar & Ors. vs State Of U.P. Thru. Prin. Secy. To ...
2017 Latest Caselaw 8252 ALL

Citation : 2017 Latest Caselaw 8252 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Sanjeev Kumar & Ors. vs State Of U.P. Thru. Prin. Secy. To ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 15254 of 2017
 

 
Petitioner :- Sanjeev Kumar & Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. To Govt. Irrigation & Ors.
 
Counsel for Petitioner :- Hemendra Pratap,Sanjai Bhasin
 
Counsel for Respondent :- C.S.C,Asit Kr Chaturvedi Sr Adv,Dhirendra Kumar Misra,Jayveer Rajput,Umesh Chandra,Vikas Sharma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list on 03.01.2018.

Order Date :- 22.12.2017

psd

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