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Chhabila Yadav & 6 Others vs Raghu & 2 Others
2017 Latest Caselaw 8243 ALL

Citation : 2017 Latest Caselaw 8243 ALL
Judgement Date : 21 December, 2017

Allahabad High Court
Chhabila Yadav & 6 Others vs Raghu & 2 Others on 21 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1151 of 2017
 

 
Appellant :- Chhabila Yadav & 6 Others
 
Respondent :- Raghu & 2 Others
 
Counsel for Appellant :- P.K. Singh,Suraj Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the appellants, summon the lower court record.

Steps be taken within two weeks.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 21.12.2017

Gss

 

 

 
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