Smt. Charan Devi vs Kalyan Singh @ Kallu Singh And Anr.
2017 Latest Caselaw 8240 ALL

Citation : 2017 Latest Caselaw 8240 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Smt. Charan Devi vs Kalyan Singh @ Kallu Singh And Anr. on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1519 of 2014
 

 
Appellant :- Smt. Charan Devi
 
Respondent :- Kalyan Singh @ Kallu Singh And Anr.
 
Counsel for Appellant :- Ravindra Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ravindra Kumar Dwivedi, learned counsel for the appellant.

List in due course.

Order Date :- 21.12.2017

Gss

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