Man Singh vs Kishan Singh
2017 Latest Caselaw 8239 ALL

Citation : 2017 Latest Caselaw 8239 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Man Singh vs Kishan Singh on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 130 of 2015
 

 
Appellant :- Man Singh
 
Respondent :- Kishan Singh
 
Counsel for Appellant :- B.N. Agrawal,Birendra Singh,Ravi Prakash Srivastava,Sanjay Agrawal
 
Counsel for Respondent :- A.S. Dubey,M.H. Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.A. Qadeer, learned counsel for the respondent.

List in the next cause list.

Order Date :- 21.12.2017

Gss

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