Smt. Hafizan And 7 Ors. vs Rafat Husain And Another
2017 Latest Caselaw 8235 ALL

Citation : 2017 Latest Caselaw 8235 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Smt. Hafizan And 7 Ors. vs Rafat Husain And Another on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 92 of 2016
 

 
Appellant :- Smt. Hafizan And 7 Ors.
 
Respondent :- Rafat Husain And Another
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.A. Qadeer, learned counsel for the appellants.

List in due course.

Order Date :- 21.12.2017

Gss

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