Deosharan vs Gandhi & 2 Others
2017 Latest Caselaw 8233 ALL

Citation : 2017 Latest Caselaw 8233 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Deosharan vs Gandhi & 2 Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 293 of 2017
 

 
Appellant :- Deosharan
 
Respondent :- Gandhi & 2 Others
 
Counsel for Appellant :- Ram Kishor Gupta,Dinesh Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that the certified copy of decree of lower appellate court has been filed on behalf of appellant in registry on 12.12.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List on 5.1.2018.

Order Date :- 21.12.2017

Gss

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