Brahmdev vs Janardan
2017 Latest Caselaw 8229 ALL

Citation : 2017 Latest Caselaw 8229 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Brahmdev vs Janardan on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 787 of 2014
 

 
Appellant :- Brahmdev
 
Respondent :- Janardan
 
Counsel for Appellant :- A. Chaturvedi
 
Counsel for Respondent :- Rajeev Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajeev Dwivedi, learned counsel for the respondent.

List in due course.

Order Date :- 21.12.2017

Gss

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