State Of U.P. Thur. Collector And ... vs Hari Om Sharma
2017 Latest Caselaw 8224 ALL

Citation : 2017 Latest Caselaw 8224 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

State Of U.P. Thur. Collector And ... vs Hari Om Sharma on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 404 of 2015
 

 
Appellant :- State Of U.P. Thur. Collector And Anr.
 
Respondent :- Hari Om Sharma
 
Counsel for Appellant :- P.P. Chaudhary,S.C.
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned standing counsel, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 21.12.2017

Gss

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