Ram Sajan vs Fakeer
2017 Latest Caselaw 8222 ALL

Citation : 2017 Latest Caselaw 8222 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Ram Sajan vs Fakeer on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 109 of 2016
 

 
Appellant :- Ram Sajan
 
Respondent :- Fakeer
 
Counsel for Appellant :- Abhishek Misra,H.R. Misra
 
Counsel for Respondent :- Pawan Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Abhishek Misra, learned counsel for the appellant seeks adjournment up to 22.12.2017.

List after two weeks.

Order Date :- 21.12.2017

Gss

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