Ramchander Singh (Died) And 8 Ors. vs Awadh Behari (Died) 50 Ors.
2017 Latest Caselaw 8220 ALL

Citation : 2017 Latest Caselaw 8220 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Ramchander Singh (Died) And 8 Ors. vs Awadh Behari (Died) 50 Ors. on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 205 of 2017
 

 
Appellant :- Ramchander Singh (Died) And 8 Ors.
 
Respondent :- Awadh Behari (Died) 50 Ors.
 
Counsel for Appellant :- S.S. Sharma,Sanjay Chaurasia
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sanjay Chaurasia learned counsel for the appellants.

List in due course.

Order Date :- 21.12.2017

Gss

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