Smt. Heerawati vs Zila Adhikari Varanasi & 3 Others
2017 Latest Caselaw 8216 ALL

Citation : 2017 Latest Caselaw 8216 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Smt. Heerawati vs Zila Adhikari Varanasi & 3 Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1094 of 2017
 

 
Appellant :- Smt. Heerawati
 
Respondent :- Zila Adhikari Varanasi & 3 Others
 
Counsel for Appellant :- Anil Kumar Rai,Vishnu Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Anil Kumar Rai, learned counsel for the appellant seeks adjournment up to 22.12.2017.

List thereafter in due course.

Order Date :- 21.12.2017

Gss

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