Om Prakash Jaiswal vs Union Of India Thru. Intelligence ...
2017 Latest Caselaw 8210 ALL

Citation : 2017 Latest Caselaw 8210 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Om Prakash Jaiswal vs Union Of India Thru. Intelligence ... on 21 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 11059 of 2016
 

 
Applicant :- Om Prakash Jaiswal
 
Opposite Party :- Union Of India Thru. Intelligence Officer,N.C.B. And Others
 
Counsel for Applicant :- Ayodhya Prasad Mishra
 
Counsel for Opposite Party :- Shikha Sinha
 

 
Hon'ble Rajnish Kumar,J.

Ms. Shikha Sinha, learned counsel for opposite party is reported to be ill.

Case is adjourned.

List in the next cause list.

Order Date :- 21.12.2017

psd

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