Pinku Mishra @ Chandra Prakash ... vs State Of U.P.
2017 Latest Caselaw 8207 ALL

Citation : 2017 Latest Caselaw 8207 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Pinku Mishra @ Chandra Prakash ... vs State Of U.P. on 21 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10146 of 2016
 

 
Applicant :- Pinku Mishra @ Chandra Prakash Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Singh Chauhan,Anuj Dayal
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Chandra Shukla
 

 
Hon'ble Rajnish Kumar,J.

Learned A.G.A. prays for two weeks further time to seek instructions and file affidavit in terms of the order dated 09.11.2017.

Time, as prayed, is granted.

List in week commencing 08.01.2018.

Order Date :- 21.12.2017

psd

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