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Mohit @ Pushpendra vs State Of U.P.
2017 Latest Caselaw 8205 ALL

Citation : 2017 Latest Caselaw 8205 ALL
Judgement Date : 21 December, 2017

Allahabad High Court
Mohit @ Pushpendra vs State Of U.P. on 21 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11734 of 2017
 

 
Applicant :- Mohit @ Pushpendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Anurag Kumar, Advocate, holding brief of Sri Amit Kumar Srivastava, learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 21.12.2017

Gss

 

 

 
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