Malkhan And Another vs Jeewan Lal And Another
2017 Latest Caselaw 8204 ALL

Citation : 2017 Latest Caselaw 8204 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Malkhan And Another vs Jeewan Lal And Another on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 490 of 2016
 

 
Appellant :- Malkhan And Another
 
Respondent :- Jeewan Lal And Another
 
Counsel for Appellant :- Rajeev Kumar Sharma,Rajeev Kumar Singh
 
Counsel for Respondent :- Virendra Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajeev Kumar Sharma, learned counsel for the appellants.

List in due course.

Order Date :- 21.12.2017

Gss

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