Rajendra Nath Bajpai And Anr. vs State Of ...
2017 Latest Caselaw 8189 ALL

Citation : 2017 Latest Caselaw 8189 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Rajendra Nath Bajpai And Anr. vs State Of ... on 20 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 801 of 2015
 

 
Petitioner :- Rajendra Nath Bajpai And Anr.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Appointment Deptt.Lko.& Ors.
 
Counsel for Petitioner :- Vidhu Bhushan Kalia,Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Sandeep Dixit,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request made on behalf of learned Standing Counsel, list on 15.01.2018.

Order Date :- 20.12.2017

psd

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