Sanwal Kumar vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 8182 ALL

Citation : 2017 Latest Caselaw 8182 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Sanwal Kumar vs State Of U.P. Thru. Prin. Secy. ... on 20 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 8480 of 2014
 

 
Petitioner :- Sanwal Kumar
 
Respondent :- State Of U.P. Thru. Prin. Secy. P.W.D. & 4 Ors.
 
Counsel for Petitioner :- Rajiv Singh Chuahan,Mohammad Babar Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Mohammad Babar Khan, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.12.2017

psd

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