Ram Pal Verma vs State Information Commission Up ...
2017 Latest Caselaw 8179 ALL

Citation : 2017 Latest Caselaw 8179 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Ram Pal Verma vs State Information Commission Up ... on 20 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2918 of 2012
 

 
Petitioner :- Ram Pal Verma
 
Respondent :- State Information Commission Up Indira Bahawan 6 Floor & Ors
 
Counsel for Petitioner :- Durga Prasad Verma
 
Counsel for Respondent :- C.S.C.,Shaikhar Anand
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List on 15.01.2018 on which date the learned Standing Counsel shall produce the original copies of the documents, as directed vide order dated 08.12.2017.

Order Date :- 20.12.2017

psd

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