Dinesh Chandra Verma vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 8168 ALL

Citation : 2017 Latest Caselaw 8168 ALL
Judgement Date : 20 December, 2017

Allahabad High Court

Dinesh Chandra Verma vs State Of U.P. Thru. Prin. Secy. ... on 20 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29103 of 2017
 

 
Petitioner :- Dinesh Chandra Verma
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Law & Justice &Ors
 
Counsel for Petitioner :- Shireesh Kumar
 
Counsel for Respondent :- C.S.C.,A.S.G.,Gaurav Mehrotra,Shreeprakash Singh,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List this case on 08.01.2018, on which date the learned Standing Counsel shall produce the records, as directed earlier.

Order Date :- 20.12.2017

psd

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