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Ram Nakshatra vs Ram Subhag (Deceased) & 12 Others
2017 Latest Caselaw 8139 ALL

Citation : 2017 Latest Caselaw 8139 ALL
Judgement Date : 19 December, 2017

Allahabad High Court
Ram Nakshatra vs Ram Subhag (Deceased) & 12 Others on 19 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 504 of 2017
 

 
Appellant :- Ram Nakshatra
 
Respondent :- Ram Subhag (Deceased) & 12 Others
 
Counsel for Appellant :- Arvind Kumar Singh
 
Counsel for Respondent :- Yatindra Kumar Dubey,Munna Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent no. 1/1  and perused the record.

Issue notice to the  remaining respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the remaining respondents.

Till the next date of listing, respondent no. 1/1 may file counter affidavit to the delay condonation application if any.

Order Date :- 19.12.2017

Gss

 

 

 
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