Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Baran vs Ram Jhanak
2017 Latest Caselaw 8137 ALL

Citation : 2017 Latest Caselaw 8137 ALL
Judgement Date : 19 December, 2017

Allahabad High Court
Ram Baran vs Ram Jhanak on 19 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 366 of 2012
 

 
Appellant :- Ram Baran
 
Respondent :- Ram Jhanak
 
Counsel for Appellant :- H.N. Shukla,R.R. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellant is present.

Issue notice to the respondent on delay condonation application u/s 5 of Limitation Act filed in substitution application.

List after service of notice upon the respondent.

Order Date :- 19.12.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter