Sirdar vs Mahavir Adopted Son
2017 Latest Caselaw 8136 ALL

Citation : 2017 Latest Caselaw 8136 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Sirdar vs Mahavir Adopted Son on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1086 of 2013
 

 
Appellant :- Sirdar
 
Respondent :- Mahavir Adopted Son
 
Counsel for Appellant :- Rajesh Chandra Gupta
 
Counsel for Respondent :- A.K. Mishra,Awadhesh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondent, list in the next cause list.

Order Date :- 19.12.2017

Gss

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