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Kundan Singh vs Salikarma
2017 Latest Caselaw 8133 ALL

Citation : 2017 Latest Caselaw 8133 ALL
Judgement Date : 19 December, 2017

Allahabad High Court
Kundan Singh vs Salikarma on 19 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 186 of 2016
 

 
Appellant :- Kundan Singh
 
Respondent :- Salikarma
 
Counsel for Appellant :- Vinod Swarup
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vinod Swarup, learned counsel for the appellant.

List  in due course.

Order Date :- 19.12.2017

Gss

 

 

 
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