Citation : 2017 Latest Caselaw 8127 ALL
Judgement Date : 19 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 119 of 2017 Appellant :- Heera Mani Singh And 3 Others Respondent :- Santosh Kumar Jaiswal Counsel for Appellant :- Dinesh Shankar Shukla,Mahabir Yadav Counsel for Respondent :- Akhileshwar Singh Hon'ble Bachchoo Lal,J.
Sri Akhileshwar Singh, learned counsel for the appellants states that his name has wrongly been shown as counsel for the respondent.
List in the next cause list showing the name of Akhileshwar Singh as counsel for the appellants in place of respondent.
Order Date :- 19.12.2017
Gss
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