Udai Raj Verma vs State Of U.P. Thru. ...
2017 Latest Caselaw 8120 ALL

Citation : 2017 Latest Caselaw 8120 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Udai Raj Verma vs State Of U.P. Thru. ... on 19 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 30760 of 2017
 

 
Petitioner :- Udai Raj Verma
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Food & Civil Supplies & 5 Ors
 
Counsel for Petitioner :- Ravi Prakash Singh
 
Counsel for Respondent :- C.S.C.,Jai Kumar
 

 
Hon'ble Rajnish Kumar,J.

Sri Ravi Prakash Singh, learned counsel for petitioner is reported to be ill.

Put up on 20.12.2017 as fresh.

Order Date :- 19.12.2017

psd

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