Kadir Ansari vs State Of U.P.
2017 Latest Caselaw 8117 ALL

Citation : 2017 Latest Caselaw 8117 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Kadir Ansari vs State Of U.P. on 19 December, 2017

Bench: Shri Narayan Shukla, Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- JAIL APPEAL No. - 8192 of 2009
 

 
Appellant :- Kadir Ansari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Hari Om Khare,Lokesh Kumar Mishra,P.S. Pundir
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Chandra Dhari Singh,J.

The jail appeal is allowed.

For orders see order of dated passed in Jail Appeal No.8191 of 2009.

Order Date :- 19.12.2017

Jitendra

(Chandra Dhari Singh,J.) (Shri Narayan Shukla, J.)

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