Smt. Mehrun Nishan & Another vs Sayeed & Another
2017 Latest Caselaw 8115 ALL

Citation : 2017 Latest Caselaw 8115 ALL
Judgement Date : 19 December, 2017

Allahabad High Court

Smt. Mehrun Nishan & Another vs Sayeed & Another on 19 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1284 of 2017
 

 
Appellant :- Smt. Mehrun Nishan & Another
 
Respondent :- Sayeed & Another
 
Counsel for Appellant :- Vivekanand Yadav,Ali Hasan
 
Counsel for Respondent :- C.P. Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellants and learned counsel for the respondents are present.

On the request of learned counsel for the appellants, summon the lower court record within a period of six weeks.

Steps be taken within ten days.

List thereafter on 16.2.2018 for hearing on the point of admission.

Order Date :- 19.12.2017

Gss

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