Arun Kumar vs State Of U.P Thru D.M Gonda & Ors
2017 Latest Caselaw 8097 ALL

Citation : 2017 Latest Caselaw 8097 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Arun Kumar vs State Of U.P Thru D.M Gonda & Ors on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- P.I.L. CIVIL No. - 30384 of 2017
 

 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P Thru D.M Gonda & Ors
 
Counsel for Petitioner :- Arvind Kumar Tiwari
 
Counsel for Respondent :- C.S.C,Jai Kumar
 

 
Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for two weeks time to seek instructions in the matter.

Time, as prayed, is granted.

List in second week of January, 2018 as fresh.

Order Date :- 18.12.2017

psd

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