Ashok vs State Of U.P Thru Prin Secy Revenue ...
2017 Latest Caselaw 8096 ALL

Citation : 2017 Latest Caselaw 8096 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Ashok vs State Of U.P Thru Prin Secy Revenue ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- P.I.L. CIVIL No. - 22730 of 2017
 

 
Petitioner :- Ashok
 
Respondent :- State Of U.P Thru Prin Secy Revenue Lko & Ors
 
Counsel for Petitioner :- Amrendra Singh,Animesh Mishra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajnish Kumar,J.

Steps filed in Court.

Taken on record.

Office to verify and proceed in accordance with law.

Order Date :- 18.12.2017

psd

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