Chandra Shekhar vs Deputy Commissioner (Food) ...
2017 Latest Caselaw 8094 ALL

Citation : 2017 Latest Caselaw 8094 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Chandra Shekhar vs Deputy Commissioner (Food) ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 4487 of 2012
 

 
Petitioner :- Chandra Shekhar
 
Respondent :- Deputy Commissioner (Food) Lucknow Division, Lucknow & Other
 
Counsel for Petitioner :- V.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri V. K. Pandey, learned counsel for petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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