Smt. Shanti Tripathi vs State Of U.P. Thru ...
2017 Latest Caselaw 8088 ALL

Citation : 2017 Latest Caselaw 8088 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Smt. Shanti Tripathi vs State Of U.P. Thru ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 6891 of 2015
 

 
Petitioner :- Smt. Shanti Tripathi
 
Respondent :- State Of U.P. Thru Prin.Secy.Panchayati Raj Civil Sectt.&Ors
 
Counsel for Petitioner :- Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Anurag Kumar Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Manoj Kumar Singh, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

Download the LatestLaws.com Mobile App