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Khatoon Begum vs State Of U.P Thru Secy Food Lko & Ors
2017 Latest Caselaw 8086 ALL

Citation : 2017 Latest Caselaw 8086 ALL
Judgement Date : 18 December, 2017

Allahabad High Court
Khatoon Begum vs State Of U.P Thru Secy Food Lko & Ors on 18 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 26114 of 2016
 

 
Petitioner :- Khatoon Begum
 
Respondent :- State Of U.P Thru Secy Food Lko & Ors
 
Counsel for Petitioner :- Satish Kumar Sharma,Manjusa
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted four weeks and no more time to file counter affidavit.

List thereafter.

Order Date :- 18.12.2017

psd

 

 

 
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