Prem Narayan vs State Of U.P Thru Prin Secy Food & ...
2017 Latest Caselaw 8083 ALL

Citation : 2017 Latest Caselaw 8083 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Prem Narayan vs State Of U.P Thru Prin Secy Food & ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 21268 of 2016
 

 
Petitioner :- Prem Narayan
 
Respondent :- State Of U.P Thru Prin Secy Food & Civil Supplies Lko & Ors
 
Counsel for Petitioner :- Krishna Kumar Verma,Satish Kumar Sharma
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajnish Kumar,J.

Sri Satish Kumar Sharma, learned counsel for petitioner prays for two days time to file a supplementary affidavit bringing on record the order of suspension and the memo of appeal filed before the Joint Commissioner.

Time, as prayed, is granted.

List in the next cause list.

Order Date :- 18.12.2017

psd

Download the LatestLaws.com Mobile App