Vasir @ Abdul Vasir vs State Of U.P. Thru ...
2017 Latest Caselaw 8080 ALL

Citation : 2017 Latest Caselaw 8080 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Vasir @ Abdul Vasir vs State Of U.P. Thru ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 688 of 2017
 

 
Petitioner :- Vasir @ Abdul Vasir
 
Respondent :- State Of U.P. Thru Prin.Secy.Revenue Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Bhagwati Prasad Nigam
 
Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav
 

 
Hon'ble Rajnish Kumar,J.

Sri J. R. Bharti, Advocate, submits that Sri Bhagwati Prasad, learned counsel for petitioner is out of station and prays for adjournment of the case.

Case is adjourned.

List in the month of January, 2018.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 18.12.2017

psd

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