Ganga Ram vs State Of U.P Thru Secy Food & Civil ...
2017 Latest Caselaw 8079 ALL

Citation : 2017 Latest Caselaw 8079 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Ganga Ram vs State Of U.P Thru Secy Food & Civil ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 6325 of 2017
 

 
Petitioner :- Ganga Ram
 
Respondent :- State Of U.P Thru Secy Food & Civil Supply Lko & Ors
 
Counsel for Petitioner :- M.K. Dixit
 
Counsel for Respondent :- C.S.C,Anil Kumar Tiwari
 

 
Hon'ble Rajnish Kumar,J.

Sri Anil Kumar Tiwari, learned counsel for opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.12.2017

psd

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